Dr. Rameshwar Dubey vs D.I.O.S.& Others
2017 Latest Caselaw 693 ALL

Citation : 2017 Latest Caselaw 693 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Dr. Rameshwar Dubey vs D.I.O.S.& Others on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9401 of 2000
 

 
Petitioner :- Dr. Rameshwar Dubey
 
Respondent :- D.I.O.S.& Others
 
Counsel for Petitioner :- Dr. G.S.D. Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

The instant petition is listed with two other matters but the office has not sent the record of the connected files.

Sri Rajesh Kumar, learned counsel states that he has filed a recall application in Writ Petition No. 15265 of 1999 seeking recall of order dated 22.07.2016 dismissing the writ petition in default.

Office is directed to list the recall application in Writ Petition No. 15265 of 1999 decided on 22.07.2016 separately under the caption "Orders" in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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