C/M, Abupurva Khurd Sadhan ... vs Joint Secretary (Coop.)&A.A.;, ...
2017 Latest Caselaw 689 ALL

Citation : 2017 Latest Caselaw 689 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

C/M, Abupurva Khurd Sadhan ... vs Joint Secretary (Coop.)&A.A.;, ... on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47817 of 2016
 

 
Petitioner :- C/M, Abupurva Khurd Sadhan Sahkari Samiti And Anr.
 
Respondent :- Joint Secretary (Coop.)&A.A., Govt. Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Sujit Kumar Rai
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned Standing Counsel seeks further time to obtain instructions.

List in the second week of July 2017.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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