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S.M. Gupta vs Chairman, U.P. State Bridge ...
2017 Latest Caselaw 688 ALL

Citation : 2017 Latest Caselaw 688 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
S.M. Gupta vs Chairman, U.P. State Bridge ... on 15 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 38876 of 2016
 

 
Petitioner :- S.M. Gupta
 
Respondent :- Chairman, U.P. State Bridge Corporation Ltd. And 2 Ors.
 
Counsel for Petitioner :- Tarun Varma
 
Counsel for Respondent :- Mukesh Kumar Kushwaha,S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the respondents states he is in receipt of the entire record relating to disciplinary proceedings. He seeks time to file supplementary counter affidavit, which is allowed.

List in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

 

 

 
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