Ram Prawesh Prajapati vs Chairman, U.P.P.C.L., U.P. And 4 ...
2017 Latest Caselaw 686 ALL

Citation : 2017 Latest Caselaw 686 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ram Prawesh Prajapati vs Chairman, U.P.P.C.L., U.P. And 4 ... on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31076 of 2016
 

 
Petitioner :- Ram Prawesh Prajapati
 
Respondent :- Chairman, U.P.P.C.L., U.P. And 4 Others
 
Counsel for Petitioner :- Pradip Narain Singh
 
Counsel for Respondent :- Ayank Mishra,Vishal Agarwal
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Vishal Agarwal counsel for the respondents has sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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