Ravi Kumar vs District Cooperative Bank Ltd. ...
2017 Latest Caselaw 685 ALL

Citation : 2017 Latest Caselaw 685 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ravi Kumar vs District Cooperative Bank Ltd. ... on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26914 of 2016
 

 
Petitioner :- Ravi Kumar
 
Respondent :- District Cooperative Bank Ltd. And 3 Others
 
Counsel for Petitioner :- Rakesh Kumar Shukla
 
Counsel for Respondent :- C.S.C.,K B Srivastav,Shiv Nath Singh
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned counsel for the respondents shall bring on record the judgement dated 19.01.2015 passed in Writ Petition No. 1891 of 2015 as well as the judgement dated 29.04.2015 passed in Special Appeal No. 330 of 2015.

List in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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