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Narendra Kumar vs State Of U.P. And 3 Others
2017 Latest Caselaw 684 ALL

Citation : 2017 Latest Caselaw 684 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Narendra Kumar vs State Of U.P. And 3 Others on 15 May, 2017
Bench: Manoj Kumar Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 17849 of 2016
 

 
Petitioner :- Narendra Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Anshul Kumar Singhal,Vinod Kumar Agarwal
 
Counsel for Respondent :- C.S.C.,Kunwar Bahadur Srivastava,Shashi Shukla,Surya Narayan
 

 
Hon'ble Manoj Kumar Gupta,J.

Sri Surya Narayan and Sri Shashi Shukla, learned counsel for respondents have sent illness slip.

List in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

 

 

 
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