Ram Janak vs State Of U.P. Through Secy. ...
2017 Latest Caselaw 681 ALL

Citation : 2017 Latest Caselaw 681 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ram Janak vs State Of U.P. Through Secy. ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6956 of 2012
 

 
Petitioner :- Ram Janak
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Girish Chandra Verma
 
Counsel for Respondent :- C.S.C.,A.K.Singh Vishen,Anil Kumar Singh,Anupam Dwivedi
 

 
Hon'ble Vivek Chaudhary,J.

Sri A. K. Singh Vishen, learned counsel for respondent has sent illness.

List peremptorily in next cause list.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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