Ashish Kumar Bala vs Union Of India Through Ministy Of ...
2017 Latest Caselaw 676 ALL

Citation : 2017 Latest Caselaw 676 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Ashish Kumar Bala vs Union Of India Through Ministy Of ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 332 of 2005
 

 
Petitioner :- Ashish Kumar Bala
 
Respondent :- Union Of India Through Ministy Of Home And 4 Ors
 
Counsel for Petitioner :- D.K.Dikshit,Prashant Chandra,S.K. Srivastava
 
Counsel for Respondent :- Dipak Seth,A.K.Chaturvedi,Raj Kumar Singh,Sampurna Nand Shukla,Shishir Jain,Sudeep Kumar
 

 
Hon'ble Vivek Chaudhary,J.

Supplementary rejoinder affidavit filed on behalf of petitioner is taken on record.

On request of learned counsel for respondent, list in next cause list.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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