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Ajay Gaur vs State Of U.P. & Another
2017 Latest Caselaw 674 ALL

Citation : 2017 Latest Caselaw 674 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
Ajay Gaur vs State Of U.P. & Another on 15 May, 2017
Bench: Om Prakash-Vii



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 15616 of 2010
 

 
Applicant :- Ajay Gaur
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- P.K.Singh
 
Counsel for Opposite Party :- Govt. Advocate,D.K.Singh,Mahesh Chandra Tiwari
 

 
Hon'ble Om Prakash-VII,J.

List revised.

None appears for the applicant.

The application is dismissed for non prosecution.

Stay order stands vacated.

Office is directed to send a copy of this order to the court concerned.

Order Date :- 15.5.2017

Sachdeva

 

 

 
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