National Insurance Company vs Smt. Shyama Devi And Another
2017 Latest Caselaw 673 ALL

Citation : 2017 Latest Caselaw 673 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

National Insurance Company vs Smt. Shyama Devi And Another on 15 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2828 of 2003
 

 
Appellant :- National Insurance Company
 
Respondent :- Smt. Shyama Devi And Another
 
Counsel for Appellant :- Manish Kumar Nigam
 
Counsel for Respondent :- S.D. Yadav
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 20.5.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 20.5.2017.

Order Date :- 15.5.2017

N.A.

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