The New India Assurance Co. Ltd. vs Smt. Ramshree And Others
2017 Latest Caselaw 672 ALL

Citation : 2017 Latest Caselaw 672 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

The New India Assurance Co. Ltd. vs Smt. Ramshree And Others on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- FIRST APPEAL FROM ORDER No. - 25 of 2012
 

 
Appellant :- The New India Assurance Co. Ltd.
 
Respondent :- Smt. Ramshree And Others
 
Counsel for Appellant :- Rajeev Chaddha
 

 
Hon'ble Manoj Kumar Gupta,J.

It is pointed out that in the instant appeal there is no stay of proceedings of the court below but the final award has been stayed and as such the instant matter would not be cognizable by this Bench.

Office to verify the same and list the matter before appropriate Bench in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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