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M/S National Insurance Company ... vs Suresh Pal & Another
2017 Latest Caselaw 671 ALL

Citation : 2017 Latest Caselaw 671 ALL
Judgement Date : 15 May, 2017

Allahabad High Court
M/S National Insurance Company ... vs Suresh Pal & Another on 15 May, 2017
Bench: Abhai Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 352 of 2007
 

 
Appellant :- M/S National Insurance Company Ltd.
 
Respondent :- Suresh Pal & Another
 
Counsel for Appellant :- Anand Kumar Sinha
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials  present. He states  that the matter may be referred to the National Lok Adalat to be held on 20.5.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 20.5.2017.

Order Date :- 15.5.2017

N.A.

 

 

 
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