Citation : 2017 Latest Caselaw 666 ALL
Judgement Date : 15 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 19 Case :- SERVICE SINGLE No. - 3859 of 2001 Petitioner :- Prem Prakash Respondent :- Lucknow University Lucknow Through Registrar Counsel for Petitioner :- R.S.Pandey Counsel for Respondent :- Umesh Chandra,C.S.C.,K. Chandra Hon'ble Vivek Chaudhary,J.
List in next cause list showing name of Sri Savitravardan Singh as counsel for Lucknow University.
Order Date :- 15.5.2017
psd
(Vivek Chaudhary,J.)
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