Siya Ram vs State Of U.P.& Another
2017 Latest Caselaw 663 ALL

Citation : 2017 Latest Caselaw 663 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Siya Ram vs State Of U.P.& Another on 15 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 14932 of 1996
 

 
Petitioner :- Siya Ram
 
Respondent :- State Of U.P.& Another
 
Counsel for Petitioner :- V.K.Birla,B.S.Pandey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Manoj Kumar Gupta,J.

As prayed, list in the next cause list.

(Manoj Kumar Gupta,J.)

Order Date :- 15.5.2017

shailesh

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