Smt. Sapna Srivastava vs State Of U.P. Thru' Secry, Women ...
2017 Latest Caselaw 66 ALL

Citation : 2017 Latest Caselaw 66 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Smt. Sapna Srivastava vs State Of U.P. Thru' Secry, Women ... on 4 May, 2017

Bench: Arun Tandon, Rekha Dikshit




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 
Case :- SPECIAL APPEAL DEFECTIVE No. - 931 of 2011
 
Appellant :- Smt. Sapna Srivastava
 
Respondent :- State Of U.P. Thru' Secry, Women And Child Devp. & Ors.
 
Counsel for Appellant :- S.P. Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Arun Tandon,J.

Hon'ble Mrs. Rekha Dikshit,J.

The cases of Sri S.P. Srivastava, learned counsel for the appellant, are reported to be adjourned till 16.5.2017.

List this matter on 17.5.2017 peremptorily.

(Rekha Dikshit,J) (Arun Tandon,J)

Order Date :- 4.5.2017

G.S

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