Narendra Kumar vs U.P.Rajya Bhandaran Nigam Lko. ...
2017 Latest Caselaw 649 ALL

Citation : 2017 Latest Caselaw 649 ALL
Judgement Date : 15 May, 2017

Allahabad High Court

Narendra Kumar vs U.P.Rajya Bhandaran Nigam Lko. ... on 15 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 1369 of 2003
 

 
Petitioner :- Narendra Kumar
 
Respondent :- U.P.Rajya Bhandaran Nigam Lko. Through M.D. And Others
 
Counsel for Petitioner :- S.C.Sitapuri
 
Counsel for Respondent :- S.Bala,Rakesh Kr. Chaudhary
 

 
Hon'ble Vivek Chaudhary,J.

The case is listed peremptorily today. Counsel for petitioner sent illness.

In the interest of justice, this case is passed over for today only.

List peremptorily again in next cause list.

It is expected that on next date of listing, learned counsel for petitioner will argue the matter or make alternative arrangement.

Order Date :- 15.5.2017

psd

(Vivek Chaudhary,J.)

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