Safdar Azami vs State Of U.P. Thru Secy. Urban & 2 ...
2017 Latest Caselaw 64 ALL

Citation : 2017 Latest Caselaw 64 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Safdar Azami vs State Of U.P. Thru Secy. Urban & 2 ... on 4 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 4240 of 2004
 

 
Petitioner :- Safdar Azami
 
Respondent :- State Of U.P. Thru Secy. Urban & 2 Ors.
 
Counsel for Petitioner :- Amit Singh Bhadauriya,Aasif Razzaque Khan,Apoorva Tewari,Jitendra Saksena,M.E.Siddiqui,Madan Singh Bist,S.M. Waseem
 
Counsel for Respondent :- C.S.C.,K.Chandra,Shobhit Mohan Shukla,U. Chandra
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of Shri Apoorva Tewari, learned counsel for the petitioner, list this case after ten days.

Order Date :- 4.5.2017

Pachhere/-

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