Pashupati Nath Pandey vs Anil Kumar Wadhera And 4 Others
2017 Latest Caselaw 636 ALL

Citation : 2017 Latest Caselaw 636 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Pashupati Nath Pandey vs Anil Kumar Wadhera And 4 Others on 12 May, 2017

Bench: Arun Tandon, Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 1754 of 2013
 

 
Appellant :- Pashupati Nath Pandey
 
Respondent :- Anil Kumar Wadhera And 4 Others
 
Counsel for Appellant :- Bharat Pratap Singh,Amit Kumar,Ashwani K. Mishra,Renu Rajat
 
Counsel for Respondent :- K.M. Asthana,P.K. Mishra,Pankaj Barman,Sanjiv Singh
 

 
Hon'ble Arun Tandon,J.

Hon'ble Rajul Bhargava,J.

Allowed.

For orders, see our order of date passed in Special Appeal No. 1752 of 2013.

Order Date :- 12.5.2017

Shalini

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