Indian Bank'S Association Thru ... vs State Of U.P. Thru Prin.Secy. ...
2017 Latest Caselaw 63 ALL

Citation : 2017 Latest Caselaw 63 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Indian Bank'S Association Thru ... vs State Of U.P. Thru Prin.Secy. ... on 4 May, 2017

Bench: Devendra Kumar Arora, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 17
 

 
Case :- MISC. BENCH No. - 1000 of 2004
 

 
Petitioner :- Indian Bank'S Association Thru Secy. & 4 Ors. {Objection Fil
 
Respondent :- State Of U.P. Thru Prin.Secy. Urban Development & 2 Ors.
 
Counsel for Petitioner :- D.K. Pathak,Anurag Srivastava,R.K.Mehrotra,Sudeep Seth
 
Counsel for Respondent :- C.S.C.,Abhisek Kumar Pandey,Pankaj Bajpai,Umesh Chandra Pandey
 

 
Hon'ble Dr. Devendra Kumar Arora,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Shri Anuraj Srivastava, learned counsel for the petitioner has sought adjournment of the ground of his illness.

2. List again.

Order Date :- 4.5.2017

Pachhere/-

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