M/S Bhushan Steel & Strips Ltd. vs Commissioner Trade Tax U.P. ...
2017 Latest Caselaw 629 ALL

Citation : 2017 Latest Caselaw 629 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

M/S Bhushan Steel & Strips Ltd. vs Commissioner Trade Tax U.P. ... on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SALES/TRADE TAX REVISION No. - 225 of 2002
 

 
Applicant :- M/S Bhushan Steel & Strips Ltd.
 
Opposite Party :- Commissioner Trade Tax U.P. Lucknow
 
Counsel for Applicant :- Piyush Agarwal
 

 
Hon'ble Bharati Sapru,J.

List in the next cause list.

Order Date :- 12.5.2017

pks

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