Ram Chandra And Others vs D.D.C.,Ghaziabad And Others
2017 Latest Caselaw 627 ALL

Citation : 2017 Latest Caselaw 627 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Ram Chandra And Others vs D.D.C.,Ghaziabad And Others on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 45632 of 2002
 

 
Petitioner :- Ram Chandra And Others
 
Respondent :- D.D.C.,Ghaziabad And Others
 
Counsel for Petitioner :- P.K.S.Paliwal
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Bharati Sapru,J.

List revised.

Learned counsel for the petitioner states he has no instruction in the matter.

The matter is dismissed for non-prosecution.

Order Date :- 12.5.2017

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