Tej Ram vs D.D.C., Farrukhabad And Others
2017 Latest Caselaw 625 ALL

Citation : 2017 Latest Caselaw 625 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Tej Ram vs D.D.C., Farrukhabad And Others on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 15680 of 2001
 

 
Petitioner :- Tej Ram
 
Respondent :- D.D.C., Farrukhabad And Others
 
Counsel for Petitioner :- B.P.Mishra
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the petitioner prays for and is allowed three week's time to file substitution application.

List thereafter.

Order Date :- 12.5.2017

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