Badsah And Others vs D.D.C. And Others
2017 Latest Caselaw 624 ALL

Citation : 2017 Latest Caselaw 624 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Badsah And Others vs D.D.C. And Others on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 30594 of 2002
 

 
Petitioner :- Badsah And Others
 
Respondent :- D.D.C. And Others
 
Counsel for Petitioner :- Amar Nath Srivastava,N.K.Srivastava,P.K.Srivastava
 
Counsel for Respondent :- C.S.C.,V.K.Singh
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the respondent prays for and is allowed one week's and no more time to take steps to serve respondent nos.5 to 8.

Order Date :- 12.5.2017

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