M/S Devendra Brick Field vs Commissioner Of Trade Tax,U.P. & ...
2017 Latest Caselaw 622 ALL

Citation : 2017 Latest Caselaw 622 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

M/S Devendra Brick Field vs Commissioner Of Trade Tax,U.P. & ... on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- SALES/TRADE TAX REVISION No. - 52 of 2000
 

 
Applicant :- M/S Devendra Brick Field
 
Opposite Party :- Commissioner Of Trade Tax,U.P. & Another
 
Counsel for Applicant :- Piyush Agrawal
 

 
Hon'ble Bharati Sapru,J.

List in the next cause list.

Order Date :- 12.5.2017

pks

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