Pappy vs State Of U.P.
2017 Latest Caselaw 620 ALL

Citation : 2017 Latest Caselaw 620 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Pappy vs State Of U.P. on 12 May, 2017

Bench: Arvind Kumar Mishra-I




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 14
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 28814 of 2015
 

 
Applicant :- Pappy
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- B.K. Solanki
 
Counsel for Opposite Party :- Govt. Advocate,Garun Pal Singh
 

 
Hon'ble Arvind Kumar Mishra-I,J.

The previous order dated 13.1.2017 passed by this Court indicates that a report was sought from the concerned trial court about the stage of trial.

It appears that the order has not been communicated by the office of this Court to the court concerned. Office is directed to send a copy of previous order dated 13.1.2017 to the concerned District Judge for obtaining a requisite report.

List this case in the second week of July, 2017.

In the meantime, learned AGA shall obtain the desired report of concerning chemical examination.

Order Date :- 12.5.2017

Raj

Download the LatestLaws.com Mobile App