Khurshed And Another. vs The State Of U.P.
2017 Latest Caselaw 62 ALL

Citation : 2017 Latest Caselaw 62 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Khurshed And Another. vs The State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 403 of 2006
 

 
Revisionist :- Khurshed And Another.
 
Opposite Party :- The State Of U.P.
 
Counsel for Revisionist :- Rishad Murtaza
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

On the reported illness of Sri Rishad Murtaza, learned counsel for the revisionists, the case is adjourned.

List on 23.05.2017..

Order Date :- 4.5.2017

psd

Download the LatestLaws.com Mobile App