Jagesar vs D.D.C., Basti And Others
2017 Latest Caselaw 619 ALL

Citation : 2017 Latest Caselaw 619 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Jagesar vs D.D.C., Basti And Others on 12 May, 2017

Bench: Bharati Sapru




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - B No. - 47722 of 2000
 

 
Petitioner :- Jagesar
 
Respondent :- D.D.C., Basti And Others
 
Counsel for Petitioner :- G.S.Bhatt,P.K.Bhatt
 
Counsel for Respondent :- C.S.C.,Dinesh Pathak
 

 
Hon'ble Bharati Sapru,J.

Learned counsel for the petitioner may show compliance of the order dated 20.11.2000 within next one month.

List thereafter.

Order Date :- 12.5.2017

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