The National Insurance Company ... vs Ram Sewak & Others
2017 Latest Caselaw 612 ALL

Citation : 2017 Latest Caselaw 612 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

The National Insurance Company ... vs Ram Sewak & Others on 12 May, 2017

Bench: Abhai Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2982 of 2007
 

 
Appellant :- The National Insurance Company Ltd.
 
Respondent :- Ram Sewak & Others
 
Counsel for Appellant :- Saral Srivastava
 

 
Hon'ble Abhai Kumar,J.

Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 20.5.2017 on the ground that there is possibility of amicable settlement between the parties.

Let the matter be placed before the National Lok Adalat on 20.5.2017.

Order Date :- 12.5.2017

N.A.

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