Citation : 2017 Latest Caselaw 611 ALL
Judgement Date : 12 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 45 Case :- FIRST APPEAL FROM ORDER No. - 16 of 2005 Appellant :- National Insurance Co Ltd Respondent :- Prem Shankar Nagar & Others Counsel for Appellant :- Satish Chaturvedi,Komal Mehrotra Counsel for Respondent :- D. Singh,Dr. H. Mishra,M.C.Singh,P.K.Rajpoot Hon'ble Abhai Kumar,J.
Learned counsel for the Insurance Company alongwith Officials present. He states that the matter may be referred to the National Lok Adalat to be held on 20.5.2017 on the ground that there is possibility of amicable settlement between the parties.
Let the matter be placed before the National Lok Adalat on 20.5.2017.
Order Date :- 12.5.2017
N.A.
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