Chief Engineer Irriation ... vs Bhupendra Bihari Srivastava
2017 Latest Caselaw 605 ALL

Citation : 2017 Latest Caselaw 605 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Chief Engineer Irriation ... vs Bhupendra Bihari Srivastava on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 3923 of 2001
 

 
Petitioner :- Chief Engineer Irriation Dept.U.P.Canal Contonment
 
Respondent :- Bhupendra Bihari Srivastava
 
Counsel for Petitioner :- C.S.C.
 
Counsel for Respondent :- C.S.C.,V.B.Pandey,Vijai Shanker Tripathi
 

 
Hon'ble Vivek Chaudhary,J.

List on 15.05.2017.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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