Smt. Prem Lata Mishra vs Director Education (Basic) ...
2017 Latest Caselaw 603 ALL

Citation : 2017 Latest Caselaw 603 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Smt. Prem Lata Mishra vs Director Education (Basic) ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 173 of 2003
 

 
Petitioner :- Smt. Prem Lata Mishra
 
Respondent :- Director Education (Basic) Lucknow
 
Counsel for Petitioner :- Shashi Prakash Singh
 
Counsel for Respondent :- R.N. Tilhari,Abdul Moin,Abhinav N Trivedi,C.S.C.,Manjive Shukla,O P Srivastava,R.K.Verma,S.P. Dubey
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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