C/M Naraina Sanskrit Ucchtar ... vs State Of U.P. Through Secy. ...
2017 Latest Caselaw 602 ALL

Citation : 2017 Latest Caselaw 602 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

C/M Naraina Sanskrit Ucchtar ... vs State Of U.P. Through Secy. ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 239 of 2012
 

 
Petitioner :- C/M Naraina Sanskrit Ucchtar Madhyamik Vidyalay Rishi Ashram
 
Respondent :- State Of U.P. Through Secy. Secondary Edu. Lko. & Ors.
 
Counsel for Petitioner :- Mohd. Adil Khan,R D Shahi,Rohit Tripathi
 
Counsel for Respondent :- C.S.C.,Ajai Pratap Singh,Mukesh Singh,Ramesh Pandey
 

 
Hon'ble Vivek Chaudhary,J.

List in next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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