Sanjay Mehrotra vs State Of U.P. & Others
2017 Latest Caselaw 600 ALL

Citation : 2017 Latest Caselaw 600 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Sanjay Mehrotra vs State Of U.P. & Others on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 71 of 2013
 

 
Revisionist :- Sanjay Mehrotra
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Revisionist :- Sudhir Mehrotra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by Sri Dhirendra Kumar, Advocate holding brief of Sri Sudhir Mehrotra, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

Download the LatestLaws.com Mobile App