Sonu Verma vs State Of U.P. & Another
2017 Latest Caselaw 597 ALL

Citation : 2017 Latest Caselaw 597 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Sonu Verma vs State Of U.P. & Another on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 47 of 2013
 

 
Revisionist :- Sonu Verma
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Manish Tandon
 
Counsel for Opposite Party :- Govt. Advocate,Raghvendra Dwivedi,Yadvendra Dwiwedi
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by Sri Khurshed Alam, Advocate holding brief of Sri Manish Tandon, learned counsel for the revisionist, the case is being passed over for the day.

Order Date :- 12.5.2017

atul

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