Neeraj Kumar Giri vs State Of U.P.
2017 Latest Caselaw 594 ALL

Citation : 2017 Latest Caselaw 594 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Neeraj Kumar Giri vs State Of U.P. on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 130 of 2013
 

 
Revisionist :- Neeraj Kumar Giri
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Sanjai Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Daya Shankar Tripathi,J.

On request made by learned AGA for the State, the case is being passed over for the day.

List on 05.07.2017.

Interim order, if any, is extended till the next date of listing.

Order Date :- 12.5.2017

atul

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