Laxmi Kant Bajapi vs Presiding Officer Labour Court ...
2017 Latest Caselaw 590 ALL

Citation : 2017 Latest Caselaw 590 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Laxmi Kant Bajapi vs Presiding Officer Labour Court ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 4940 of 2001
 

 
Petitioner :- Laxmi Kant Bajapi
 
Respondent :- Presiding Officer Labour Court And 2 Ors.
 
Counsel for Petitioner :- Ganga Singh,Ram Pratap Singh,Rana Pratap Singh,Sonal Singh
 
Counsel for Respondent :- C.S.C.,Ravi Singh,Sunil Sharma,Umesh Chandra
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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