Ram Bahadur Maurya vs High Court Of Jidicature At ...
2017 Latest Caselaw 589 ALL

Citation : 2017 Latest Caselaw 589 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Ram Bahadur Maurya vs High Court Of Jidicature At ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2726 of 2001
 

 
Petitioner :- Ram Bahadur Maurya
 
Respondent :- High Court Of Jidicature At Allahabad Through Its Registrar
 
Counsel for Petitioner :- V.C.Verma,S.P.Tiwari
 
Counsel for Respondent :- C.S.C.,Gaurav Mehrotra
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri S.P. Tiwari has sent illness slip. The case is adjourned for today.

List peremptorily in the next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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