Binde vs State Of U.P.
2017 Latest Caselaw 587 ALL

Citation : 2017 Latest Caselaw 587 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Binde vs State Of U.P. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2081 of 2016
 

 
Appellant :- Binde
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Sajjad Husain,Dinesh Chandra Chhokra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

Objection / counter affidavit filed by State is taken on record.

As requested, list on 22nd May, 2017.

Order Date :- 12.5.2017

Mukesh

Download the LatestLaws.com Mobile App