Smt.Sadaqunnishan And Another. vs State Of U.P.& Another.
2017 Latest Caselaw 586 ALL

Citation : 2017 Latest Caselaw 586 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Smt.Sadaqunnishan And Another. vs State Of U.P.& Another. on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 682 of 2006
 

 
Revisionist :- Smt.Sadaqunnishan And Another.
 
Opposite Party :- State Of U.P.& Another.
 
Counsel for Revisionist :- Khaleeq Ahmad Khan
 
Counsel for Opposite Party :- Govt.Advocate,Devendra Kr. Srivastava
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Khaleeq Ahmad Khan, learned counsel for revisionist, has sought adjournment on the ground of illness.

2. Passed over.

3. List on 17th May, 2017.

Order Date :- 12.5.2017

Mukesh

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