Heera Lal vs Zila Bbasic Shiksha Adhikari,
2017 Latest Caselaw 580 ALL

Citation : 2017 Latest Caselaw 580 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Heera Lal vs Zila Bbasic Shiksha Adhikari, on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 2919 of 2001
 

 
Petitioner :- Heera Lal
 
Respondent :- Zila Bbasic Shiksha Adhikari,
 
Counsel for Petitioner :- Sudhir Pratap Singh,Abhishek Misra,Akhilesh Kalra,J.S.Chauhan,Pusbila Bisht
 
Counsel for Respondent :- S.B. Pandey,H B Singh
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list in next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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