Bindu Lal @ Dinesh Yadav vs State Of U.P.
2017 Latest Caselaw 58 ALL

Citation : 2017 Latest Caselaw 58 ALL
Judgement Date : 4 May, 2017

Allahabad High Court

Bindu Lal @ Dinesh Yadav vs State Of U.P. on 4 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 58 of 2013
 

 
Appellant :- Bindu Lal @ Dinesh Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Mukesh Kumar Tewari
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

This is second bail application which is now listed. Looking to the fact that this Court is inclined to fix the matter for final hearing on 22.05.2017 and the accused be produced from Central Jail, Balrampur on 22.05.2017 before this Court.

List the matter for final hearing on 22.05.2017.

Learned A.G.A. has not objected that the matter being heard on merits as the accused is in jail for 6 years.

Order Date :- 4.5.2017

psd

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