K.K.Sharma vs Dios
2017 Latest Caselaw 575 ALL

Citation : 2017 Latest Caselaw 575 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

K.K.Sharma vs Dios on 12 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5592 of 1991
 

 
Petitioner :- K.K.Sharma
 
Respondent :- Dios
 
Counsel for Petitioner :- A.K.Sharma,Kamlesh Shukla,Shailendra
 
Counsel for Respondent :- SC,S. Verma
 

 
Hon'ble Manoj Kumar Gupta,J.

Supplementary affidavit and rejoinder affidavit filed today are taken on record.

It is pointed out that the counsel for the respondent has since been elevated to the Bench of this Court.

Office is directed to issue notice to the respondent to engage another counsel.

(Manoj Kumar Gupta, J.)

Order Date :- 12.5.2017

skv

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