Rajeev Kumar Saxena vs Animal Breeding Research ...
2017 Latest Caselaw 571 ALL

Citation : 2017 Latest Caselaw 571 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Rajeev Kumar Saxena vs Animal Breeding Research ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 7197 of 2001
 

 
Petitioner :- Rajeev Kumar Saxena
 
Respondent :- Animal Breeding Research Organisation Of India Th. Chairman
 
Counsel for Petitioner :- R.C.Saxena,D.N. Saxena
 
Counsel for Respondent :- S.M.K. Chaudhary,Mohd. Yousuf,S K Singh,S.K. Chaudhary
 

 
Hon'ble Vivek Chaudhary,J.

Learned counsel for petitioner Sri R.C. Saxena has sent illness slip. The case is adjourned for today.

List peremptorily in next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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