Vishwanath Tripathi vs State Of U.P.Through Secy. ...
2017 Latest Caselaw 570 ALL

Citation : 2017 Latest Caselaw 570 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Vishwanath Tripathi vs State Of U.P.Through Secy. ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6861 of 2001
 

 
Petitioner :- Vishwanath Tripathi
 
Respondent :- State Of U.P.Through Secy. Secondary Education Lucknow
 
Counsel for Petitioner :- H.G.S.Parihar,Meenakshi Singh,Shashank Shekhar Parihar
 
Counsel for Respondent :- C.S.C.,H.S.Jain
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list peremptorily in next cause list.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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