Citation : 2017 Latest Caselaw 57 ALL
Judgement Date : 4 May, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL REVISION No. - 682 of 2006 Revisionist :- Smt.Sadaqunnishan And Another. Opposite Party :- State Of U.P.& Another. Counsel for Revisionist :- Khaleeq Ahmad Khan Counsel for Opposite Party :- Govt.Advocate,Devendra Kr. Srivastava Hon'ble Dr. Kaushal Jayendra Thaker,J.
As prayed, list in the next cause list.
Order Date :- 4.5.2017
psd
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