Ram Mani Shukla vs State Of U.P. & Others
2017 Latest Caselaw 569 ALL

Citation : 2017 Latest Caselaw 569 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Ram Mani Shukla vs State Of U.P. & Others on 12 May, 2017

Bench: Manoj Kumar Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12476 of 1998
 

 
Petitioner :- Ram Mani Shukla
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Hari Shanker Mishra,Yogesh Mishra
 
Counsel for Respondent :- C.S.C.,R.R.Singh,S.G. Hasnain
 

 
Hon'ble Manoj Kumar Gupta,J.

Learned standing counsel prays for and is granted two weeks and no more further time to file counter affidavit, if any.

List in the first week of July, 2017 showing the name of Sri Kamlesh Shukla as counsel for the petitioner.

(Manoj Kumar Gupta, J.)

Order Date :- 12.5.2017

skv

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