Smt.Sushma Srivastava vs State Of U.P.Through ...
2017 Latest Caselaw 568 ALL

Citation : 2017 Latest Caselaw 568 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Smt.Sushma Srivastava vs State Of U.P.Through ... on 12 May, 2017

Bench: Vivek Chaudhary




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 5480 of 2001
 

 
Petitioner :- Smt.Sushma Srivastava
 
Respondent :- State Of U.P.Through Secy.Secondery Education And 5 Ors.
 
Counsel for Petitioner :- Ravi Shanker Singh,Manjive Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, as a last opportunity, list peremptorily in next cause list, to enable him to file rejoinder affidavit.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

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