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Jagdish Prasad Mishra vs Principal Chief Conservator, Of ...
2017 Latest Caselaw 566 ALL

Citation : 2017 Latest Caselaw 566 ALL
Judgement Date : 12 May, 2017

Allahabad High Court
Jagdish Prasad Mishra vs Principal Chief Conservator, Of ... on 12 May, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 177 of 2003
 

 
Petitioner :- Jagdish Prasad Mishra
 
Respondent :- Principal Chief Conservator, Of Front U.P. Lucknow
 
Counsel for Petitioner :- P.K. Jaiswal,Tushar Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, list on 15.05.2017.

Order Date :- 12.5.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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