Rajendra Nath Pandey vs The State Of U.P And Another
2017 Latest Caselaw 565 ALL

Citation : 2017 Latest Caselaw 565 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Rajendra Nath Pandey vs The State Of U.P And Another on 12 May, 2017

Bench: Kaushal Jayendra Thaker




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 4264 of 2010
 

 
Applicant :- Rajendra Nath Pandey
 
Opposite Party :- The State Of U.P And Another
 
Counsel for Applicant :- Sharfraz Ahmad Siddiqui,Mayank Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Alok Saxena
 

 
Hon'ble Dr. Kaushal Jayendra Thaker,J.

1. Sri Mayank Pandey, learned counsel for applicant, has sought adjournment on the ground of illness.

2. Passed over.

3. List this matter on 24th May, 2017

Order Date :- 12.5.2017

Mukesh

Download the LatestLaws.com Mobile App