Nagender Dhar Dubey & Others vs State Of U.P. & Another
2017 Latest Caselaw 563 ALL

Citation : 2017 Latest Caselaw 563 ALL
Judgement Date : 12 May, 2017

Allahabad High Court

Nagender Dhar Dubey & Others vs State Of U.P. & Another on 12 May, 2017

Bench: Daya Shankar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- CRIMINAL REVISION No. - 162 of 2013
 

 
Revisionist :- Nagender Dhar Dubey & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Ravindra Nath Rai,Ashok Kumar Rai
 
Counsel for Opposite Party :- Govt. Advocate,Sanjeev Kumar Singh
 

 
Hon'ble Daya Shankar Tripathi,J.

Cases of Sri Ravindra Nath Rai, learned counsel for the revisionists are reported to be adjourned upto 15.05.2017.

List on 12th July, 2017.

Interim order, if any, is extended till the next date of listing.

Order Date :- 12.5.2017

atul

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